(1.) The petitioner has prayed for the following reliefs in the writ petition:
(2.) The petitioner wrote All India Entrance Examination, 1998 for admission to B.D.S. Course conducted by C.B.S.E. She was successful and became qualified to get admission in any Government Medical College having B.D.S. Course. Her preference was Maulana Azad Medical College, New Delhi. Having regard to her rank in the list of successful candidates she could not get a seat in Maulana Azad Medical College and, therefore, she was allotted a seat in B.D.S. Course in Government Dental College, Mumbai. She joined the Government Dental College, Mumbai and finished her first year course. On 9.4.1999 the petitioner applied to the Asstt. Registrar, (Medical), University of Delhi for migration from Government Dental College, Mumbai to Maulana Azad Medical College, New Delhi. The letter reads as under:
(3.) On 27.3.1999 the Assistant Registrar (Medical), University of Delhi wrote to the petitioner expressing regret in the following terms :