B N JHA Vs. UNION OF INDIA

Referred Judgements :-

TRILOCHAN JOSHI AND OTHERS VS UNION OF INDIA AND OTHERS [REFERRED]
COL. S.J. CHOWDHARY VS STATE THROUGH C.B.I. [REFERRED]
S. BHAGAT VS UNION OF INDIA [REFERRED]
LT. COL. SATISH KUMAR SHARMA VS. UNION OF INDIA AND OTHERS [REFERRED]
MEWA SINGH (SUBEDAR) VS UNION OF INDIA [REFERRED]
STATE OF UTTAR PRADESH VS. MOHAMMAD NOOH [REFERRED]
KANDA PADAYACHI ALIAS KANDASWAMY VS. STATE OF TAMIL NADU [REFERRED]
PANALAL DAMODAR RATHI VS. STATE OF MAHARASHTRA [REFERRED]
LT COL PRITHI PAL SINGH BEDI CAPT DHARAM PAL KUKRETY GAPT CHANDER KUMAR CHOPRA VS. UNION OF INDIA [REFERRED]
BHIM SINGH MLA VS. STATE OF JAMMU AND KASHMIR [REFERRED]
RANJIT THAKUR VS. UNION OF INDIA [REFERRED]
S N MUKHERJEE VS. UNION OF INDIA [REFERRED]
INCOME TAX OFFICER CALICUT VS. N K SARADA THAMPATTY [REFERRED]
MAJOR G S SODHI LT COL S K DUGGAL VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. EX CONSTABLE AMRIK SINGH [REFERRED]
RATTAN LAL SHARMA VS. MANAGING COMMITTEE DR HARI RAM CO EDUCATION HIGHER SECONDARY SCHOOL [REFERRED]
BHUWNESHWAR SINGH VS. UNION OF INDIA [REFERRED]
UNION OF INDIA VS. MAJOR A HUSSAIN IC 14827 [REFERRED]
CAPT RAM KUMAR VS. CHIEF OF ARMY STAFF [REFERRED]
LAXMAN SINGH VS. UNION OF INDIA [REFERRED]
HUKAM SINGH VS. STATE THRU DELHI ADMN [REFERRED]
TAJ MOHAMAD SHEIKH VS. UNION OF INDIA [REFERRED]
SUKHWINDER SINGH VS. UNION OF INDIA [REFERRED]
MUNICIPAL CORPORATION OF DELHI VS. SUB JUDGE [REFERRED]
GAJENDER SINGH VS. UNION OF INDIA [REFERRED]
BRIJ MOHAN ALIAS MOHAN ALIAS PAPPU VS. STATE [REFERRED]
BHUNESHWAR PRASAD SINGH VS. STATE OF BIHAR [REFERRED]
PAKALA NARAYANA SWAMI VS. EMPEROR [REFERRED]