(1.) WRIT petition has been filed by the petitioner aggrieved by the order of detention dated 3/10/1996, which was executed on 19/10/1996. The petitioner has already completed one year of detention as the matter was not heard in this Court.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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