LAWS(DLH)-1999-1-1

RAMU Vs. JAI SINGH

Decided On January 07, 1999
RAMU Appellant
V/S
JAI SINGH Respondents

JUDGEMENT

(1.) JUDGMENT-

(2.) THE case was called out and, none appears for any of theparties. Since the revision petition is of the year 1985, it is being taken up today.