(1.) Admit.
(2.) Learned Counsel for the parties state that as the point raised is short the peal may be heard and disposed of today.
(3.) Heard.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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