REGENT COMPUTRONICS PVT. LTD.

J.GEORJE Appellant

V/S

UNION OF INDIA Respondents

Referred Judgements :-

DR.MS.O.Z.HUSSAIN V. UNION OF INDIA,AIR [REFERRED]
SECRETARY FINANCE DEPARTMENT AND OTHERS V. WEST BENGAL REGISTRATION SERVICE ASSOCIATION,AIR [REFERRED]
NATIONAL FEDERATRION OF STATE NFC (PHYSICAL EDUCATION) TEACHERS'ASSOCIATIONS V. UNION OF INDIA,AIR [REFERRED]
STATE OF UTTAR PRADESH VS. JASHODHA NANDAN GUPTA [REFERRED]
MEWA RAM KANOJIA VS. ALL INDIA INSTITUTE OF MEDICAL SCIENCES [REFERRED]
K VASUDEVAN NAIR VS. UNION OF INDIA [REFERRED]
L CHANDRA KUMAR VS. UNION OF INDIA [REFERRED]

JUDGEMENT

(1.) In CWP.524/97, the three petitioners, who are working as Laboratory Assistants in AES Sr.Secondary School, 1 DDU Marg, New Delhi-1, the third respondent, have prayed for the following reliefs:-

(2.) In CWP.558/97, the three petitioners, who are working as Laboratory Assistants in Mukharji Memorial Senior Secondary School, G.T.Road, Shahdara, Delhi - 32, have prayed for the following reliefs:-

(3.) In CWP .3110/97, the four petitioners, have prayed for the following reliefs:-

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J GEORJE Vs. UNION OF INDIA

Referred Judgements :-

JUDGEMENT

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