LAWS(DLH)-1999-12-120

BANSAL INDUSTRIES Vs. DHARAM SINGH

Decided On December 04, 1999
BANSAL INDUSTRIES Appellant
V/S
DHARAM SINGH Respondents

JUDGEMENT

(1.) A.K.Sikri

(2.) RULE. Since short question is involved, with the consent of the parties the matter is taken up today and finally disposed of.