(1.) The facts necessary for the disposal of the case could be given shortly in the following terms:
(2.) The petitioner has prayed for the following reliefs:-
(3.) The writ petition was presented on the 16/1/1997.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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