LAWS(DLH)-1999-5-18

S C GUPTA Vs. JAWAHAR LAL NEHRU UNIVERSITY

Decided On May 10, 1999
S.C.GUPTA Appellant
V/S
JAWAHAR LAL NEHRU UNIVERSITY Respondents

JUDGEMENT

(1.) The petitioner, who was working as Assistant, was promoted as Section Officer in 1981. A disciplinary action was taken against him and ultimately the punishment imposed was reduced-to the penalty of reduction from his substantive post of Senior Assistant, where he was working on ad hoc basis. The ultimate order dated 26.11.1986 reads as under:-

(2.) The petitioner in the writ petition prays for the following reliefs:-

(3.) The provocation for the same is the order dated 10.10.1984 issued by the University informing the petitioner that his pay as Senior Assistant/Section Officer was fixed at Rs.l820.00 p.m. in the revised scale of Rs-1640-2900.