(1.) The writ petitioners have prayed for the following reliefs:-
(2.) This point raised by the petitioners had already been dealt with by me on the 6.3.1999 and following order was passed:-
(3.) The matter is covered by the order dated 6.3.1999. The writ petitions are dismissed.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN