LAWS(DLH)-1989-8-27

SIEMENS LIMITED Vs. SOUTH INDIA CEMENT LIMITED

Decided On August 09, 1989
SIEMENS INDIA LIMITED Appellant
V/S
SOUTH INDIA CEMENTS LIMITED Respondents

JUDGEMENT

(1.) JUDGMENT , J.-

(2.) THIS order will dispose of the application under Section 41 of the Arbitration Act read with Order 39 Rules 1 and 2 of the Code of Civil Procedure filed by the petitioner and the application under Order 39 Rule 4 of the Code of Civil Procedure filed by respondent No. 1.