(1.) Mr. Rajinder Dutt wishes to the place on record an affidavit in Court today. Let the affidavit be taken on record.
(2.) Rule D.B.
(3.) Counsel for the parties pray that the matter be disposed of here and now. Consequently, we proceed to dispose of the writ petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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