LAWS(DLH)-1989-9-29

N D R ISRANI Vs. DELHI DEVELOPMENT AUTHORITY

Decided On September 25, 1989
N.D.R.ISRANI Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) JUDGMENT , J.-

(2.) BY this order I propose of objections of the Delhi Development Authority, to an award dated 17-7-1987.