LAWS(DLH)-1989-9-24

M N ARORA Vs. DELHI DEVELOPMENT AUTHORITY

Decided On September 04, 1989
M.N.ARORA Appellant
V/S
DELHI DEVELOPMENT AUTHORITY Respondents

JUDGEMENT

(1.) JUDGMENT , J.-

(2.) THIS is a petition under Section 20 of the Indian Arbitration Act for appointing an arbitrator.