(1.) JUDGMENT J.-
(2.) BY this petition under Section 8 and 20 of the Arbitration Act the petitioner seeks direction to the respondents to file the arbitration agreement in court and for reference of the disputes for arbitration.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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