LAWS(DLH)-1979-8-7

J N ELECTRICALS INDIA Vs. PRESIDENT ELECTRICALS

Decided On August 20, 1979
J.N.ELECTRICALS INDIA Appellant
V/S
PRESIDENT ELECTRICALS Respondents

JUDGEMENT

(1.) This is a suit against infringement of registered design of electric toaster of the plaintiffs, for passing off and rendition of accounts and damages.

(2.) . The plaintiffs are M/s. J. N. Electricals (India) a partnership firm, manufacturing various electrical goods, including electric toaster for the last so many years.

(3.) . The plaintiffs started manufacturing and selling electric toaster of a design which they got registered vide No. 140873 dated April 23, 1973.