LAWS(DLH)-1979-2-21

GLOBE SUPER PARTS Vs. DOMESTIC APPLIANCES

Decided On February 05, 1979
GLOBE SUPER PARTS Appellant
V/S
DOMESTIC APPLIANCES Respondents

JUDGEMENT

(1.) THE following issue has been framed as one of the issues in the suit.

(2.) "Has this court not got pecuniary jurisdiction to try this suit. The entire pleading on the question of jurisdiction is setout first paragraph no. 12 of the plaint read as follows: - "12 The value of the suit for purpose of Court fee and jurisdiction is as under: -