LAWS(DLH)-1969-4-31

INSTALMENT SUPPLY PRIVATE LIMITED Vs. MOHAMMAD SHABIR KHAN

Decided On April 19, 1969
INSTALMENT SUPPLY PRIVATE LIMITED Appellant
V/S
MOHAMMND SHABIR KHAN Respondents

JUDGEMENT

(1.) -

(2.) SHRI Sardar Bahadur acting as an arbitrator made an award on December 2, 1967 and filed that award in this Court, through an application, dated March 14, 1968. Notices were issued to the parties concerned regarding theiling of the award. Notice was served on Messrs Instalment Supply Private Limited, in whose favour the award was made. on 3-7-1968. SHRI K.K. Bhargava was also served personally on 15-7-1968. Mohd. Shabir Khan, Mst. Mustafiya Begum and Abdul Ali Khan were, however, reported to have refused on that date to receive notices meant for them. Copies of the notices were as well reported to have been affixed on the residential houses of the persons who refused personal service.