LAWS(DLH)-1969-9-5

BALDEV MITTAR AND TIRATH PARKASH Vs. BASANT RAM

Decided On September 19, 1969
BALDEV MITTAR AND TIRATH PARKASH Appellant
V/S
BASANT RAM Respondents

JUDGEMENT

(1.) ORDER:

(2.) THIS revision is directed against the order of the Additional District Judge, Delhi, dated 10th May, 1965. dismissing the appeal of the present petitioner and affirming the order of the trial Court refusing an award, filed before it in a dispute between the parties, to be made a rule of the Court.