LAWS(DLH)-2019-9-258

DELHI STATE CIVIL SUPPLIES CORPORATION LTD Vs. FOOD & ALLIED LOADING UNLOADING MAZDOOR UNION AND ORS

Decided On September 26, 2019
DELHI STATE CIVIL SUPPLIES CORPORATION LTD Appellant
V/S
Food And Allied Loading Unloading Mazdoor Union And Ors Respondents

JUDGEMENT

(1.) Cm No.30085/2019 (for condonation of delay)

(2.) For the reasons stated in the application, the same is allowed. Delay of two days in filing the affidavit is condoned.

(3.) The application is disposed of. W.P.(C) 3359/2019 & CM Nos.15416/2019 (for stay)