LAWS(DLH)-2019-3-298

DEEPAK KUMAR Vs. MANOJ GUPTA

Decided On March 18, 2019
DEEPAK KUMAR Appellant
V/S
MANOJ GUPTA Respondents

JUDGEMENT

(1.) Cm APPL. 11106/2019

(2.) The application stands disposed of.

(3.) This is an application seeking condonation of delay of 18 days in filing the appeal.