(1.) I A No. 1347/2019
(2.) Learned counsel for defendant No.2 has filed his reply in court which is taken on record.
(3.) Present suit is filed by the plaintiff seeking a decree of permanent injunction to restrain the defendants from parting with possession in respect of the property No. 11/394, Sunder Vihar, New Delhi-110087. A decree of possession is also sought regarding the suit property.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN