GAURAV PANWAR Vs. STATE

JUDGEMENT

(1.) Crl. M.A. 36724/2019

(2.) Application is disposed of.

(3.) Vide the present petition, the petitioners seek quashing of FIR No. 492/2013 dated 07.09.2013 registered at Police Station - Uttam Nagar instituted for the offences punishable under Sections 498A/406/34 of the IPC and consequent proceedings arising therefrom.