LAWS(DLH)-2019-9-282

SANDEEP SINGH Vs. RANJANA GAWRI

Decided On September 24, 2019
SANDEEP SINGH Appellant
V/S
Ranjana Gawri Respondents

JUDGEMENT

(1.) Crl. M.A. 36778-79/2019

(2.) Applications are disposed of.

(3.) Notice issued.