LAWS(DLH)-2019-7-392

GEETA RATHOR Vs. ORIENTAL INSURANCE COMPANY LTD

Decided On July 23, 2019
Geeta Rathor Appellant
V/S
ORIENTAL INSURANCE COMPANY LTD Respondents

JUDGEMENT

(1.) Cm No.19902/2019 (for delay)

(2.) In view of the above and for the reasons mentioned in the application, the delay is condoned. The application stands disposed-off.

(3.) Issue notice.