AJAY SEHGAL Vs. STATE

JUDGEMENT

(1.) Crl. M.A. 35696/2019

(2.) Vide the present petition, the petitioners seek quashing of FIR No. 49/2018 dated 16.02.2018, registered at Police Station - Farsh Bazar, New Delhi instituted for the offences punishable under Sections 498A/406/34 of the IPC and consequent proceedings arising therefrom.

(3.) Notice.