VEDANTA LIMITED Vs. ASSISTANT COMMISSIONER OF INCOME TAX

Referred Judgements :-

ROSHAN DI HATTI VS. CIT [REFERRED TO]
KALE KHAN MOHAMMAD HANIF VS. COMMISSIONER OF INCOME TAX MADHYA PRADESH AND BHOPAL [REFERRED TO]
KANTAMANI VENKATA NARAYANA AND SONS VS. FIRST ADDITIONAL INCOME TAX OFFICER RAJAHMUNDRY [REFERRED TO]
SUMATI DAYAL VS. COMMISSIONER OF INCOME TAX BANGALORE [REFERRED TO]
SRIKRISHNA PRIVATE LIMITED VS. I T O CALCUTTA [REFERRED TO]
SRIKRISHNA PRIVATE LIMITED VS. I T O CALCUTTA [REFERRED TO]
ASSISTANT COMMISSIONER OF INCOME TAX VS. RAJESH JHAVERI STOCK BROKERS PVT LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIVINE LEASING AND FINANCE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. DIVINE LEASING AND FINANCE LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. OASIS HOSPITALITIES PVT LTD [REFERRED TO]
SIGNATURE HOTELS P LTD VS. INCOME TAX OFFICER WARD [REFERRED TO]
NEMICHAND KOTHARI VS. COMMISSIONER OF INCOME TAX [REFERRED TO]
Commissioner of Income tax VS. Precision Finance Pvt Ltd [REFERRED TO]
CIT VS. KAMDHENU STEEL & ALLOYS LTD [REFERRED TO]
COMMISSIONER OF INCOME TAX VS. VALUE CAPITAL SERVICES (P) LTD. [REFERRED TO]
PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL) - 1 VS. NRA IRON AND STEEL PVT. LTD. [REFERRED TO]