(1.) Cm.Appl 7219/2018(restoration)
(2.) Heard.
(3.) For the reasons stated in the application, the order dated 19.09.2017 is recalled. The appeal is restored to its original number and file.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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