LAWS(DLH)-2019-11-74

SAHIL Vs. UNIVERSITY OF DELHI

Decided On November 14, 2019
Sahil Appellant
V/S
UNIVERSITY OF DELHI Respondents

JUDGEMENT

(1.) Preface: -

(2.) The petitioners fall in the Other Backward Classes-Non-Creamy Layer (in short 'OBC-NCL') category, though, admitted to different colleges (the details of which have not been provided), aspired to be admitted to B.Com. (Hons.) course offered by SRCC.

(3.) According to the petitioners what compounded the injury is that 7th and 8th admission lists were also taken out (which even though not categorized as special drive admission lists) had cut-off marks pegged at 95.125 %.