YASHVIR SINGH TYAGIKUMAR Vs. STATE

JUDGEMENT

(1.) Crl.Rev.P. 1052/2018 & Crl.M.A.48381/2018 (stay) & CRL.REV.P. 1068/2018

(2.) Petitioner in Crl.Rev.P.1068/2018, i.e., Rajeev Chaudhary @ Rajeev Kumar, who is the accused in FIR No.194/2014 under Section 302 I.P.C., Police Station Jagat Puri also impugns the said order insofar as it seeks to list the matter for framing additional charge against him under Sections 201/120B I.P.C..

(3.) Inspector Yashvir Singh Tyagi was the first Investigating Officer of the case and was entrusted with the investigation of the case at the time of registration of the FIR on 31.03.2014 till 04.04.2014, when the case was transferred to District Investigation Unit.