(1.) Exemption is allowed subject to just exceptions.
(2.) Application stands disposed of.
(3.) The present petition is primarily directed against the tender clause No. 13 of NIT No.06/S&E/14-83/2019-20/Hostel and NIT No.07/S&E/14- 65/2019-20/Hostel.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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