(1.) Col. Ran Singh Dudee has filed the present petition seeking three reliefs. The first is to direct the author of an order dated 20th November, 2013 issued by the Ministry of Defence (MOD), Government of India (Annexure P-1) to issue a clarification to the Controller of Defence Accounts ("CDA") for "remaining entitlement" with information to the Petitioner.
(2.) The second relief is for quashing of an order dated 30th July, 2018 issued by the Adjutant General Army Headquarters, New Delhi which was in compliance with the orders dated 24th January, 2017 and 9th May, 2017 of the Armed Forces Tribunal ("AFT"), Regional Bench, Lucknow.
(3.) The third prayer is for a direction to the Secretary, MOD to get the order dated 20th November, 2013 implemented in a time-bound manner in accordance with the clarification issued by Respondent No.2, the author of the said order.