MUKESH THAKUR Vs. CHAIRMAN CUM MANAGING DIRECTOR

JUDGEMENT

(1.) Vide the present petition, the petitioner prays as under:

(2.) However, vide order dated 11.07.2016, learned counsel for the petitioner has submitted that the petitioner is confined to Prayer 'b', whereby he seeks to set aside the order for reduction in rank.

(3.) Case of the petitioner is that he had rendered 19 years of unblemished service in his previous service right from 06.09.1993 to 26.04.2012 wherein he has been on various positions Assistant Engineer/ Engineer/ Sr. Engineer/ Dy. Manager/ Manager / now Sr. Manager in the pay scale of Rs. 43,200-3%-66,000.