(1.) Issue notice.
(2.) The learned counsels named above accept notice on behalf of the non- applicants.
(3.) For the reasons mentioned in the application, the order dated 23.09.2019 is recalled.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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