(1.) Crl.M.A. 33215/2019
(2.) Learned APP accepts notice on behalf of the State and has opposed the present application.
(3.) Keeping in view the reasons stated in the present application, I hereby condone the delay of 108 days in filing the revision petition.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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