LAWS(DLH)-2019-12-141

AKHILESH GOENKA @ AKHIL LOHIA Vs. STATE

Decided On December 18, 2019
Akhilesh Goenka @ Akhil Lohia Appellant
V/S
STATE Respondents

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) Application is disposed of.

(3.) Vide the present petition, the petitioner seeks direction thereby quashing FIR No. 726/2017 dated 16.12.2017, registered at Police Station Vasant Kunj, North and all other proceedings emanating therefrom.