GOVIND RAWAT Vs. UNION OF INDIA & ORS

JUDGEMENT

(1.) This application seeks review of the judgment, dated 9th January, 2019, passed by me in W.P.(C) 5371/2017.

(2.) A brief recapitulation of the facts would be apposite.

(3.) The petitioner in the writ petition (who is the respondent in this review petition, but would be referred to, hereinafter, as "the petitioner") joined the Postgraduate course in Prosthodontics in the All India Institute of Medical Sciences on 1st July, 2015.