OLIVE GREEN FARMS PVT. LTD. Vs. VIKRANT SETH

JUDGEMENT

(1.) Order dated 10.12.2018 records that despite service none has been appearing for respondent No.2. Even today none is present on behalf of respondent No.2.

(2.) Accordingly, respondent No.2 is proceeded ex-parte.

(3.) Petitioner impugns order dated 08.05.2018 whereby the suit of the petitioner has been dismissed for non-prosecution.