RAVI PRAKASH VERMA Vs. STATE

JUDGEMENT

(1.) Allowed, subject to all just exceptions.

(2.) This application is, accordingly, disposed of.

(3.) Vide the present petition, the petitioner/ accused seek direction thereby to grant bail in FIR No. 281/2019 dated 12.10.2019 registered at Police Station - Safdarjung Enclave, New Delhi for the offences punishable under Section 328 / 376 / 506 IPC.