AMIT KUMAR Vs. UNION OF INDIA

JUDGEMENT

(1.) The petitioner has filed the present petition, inter alia, praying that the respondent be directed to consider the petitioner's bid submitted pursuant to the tender floated by the respondent for the procurement of Uniform and Kit Bag for participants for the Republic Day Parade Camp, 2019-2020.

(2.) The respondent had issued a notice dated 10.12.2019, inviting tenders from eligible bidders to supply Uniform and Kit Bag for participants of the Republic Day Parade Camp to be held from 1st to 31st January, 2020. The said tenders were to be submitted online. The last date and time for submission of the tenders was fixed as 12.30 PM on 23.12.2019. The technical bids were to be opened on 24.12.2019 or, any subsequent day/time in the presence of bidders. Financial bids of those bidders qualifying the technical bid were scheduled to be opened on 26.12.2019.

(3.) The bids were opened as scheduled. The technical bids were opened on 24.12.2019 and the financial bids were opened on 26.12.2019.