LAWS(DLH)-2019-8-226

PRITIKA Vs. DELHI SUBORDINATE SERVICES SELECTION BOARD (DSSSB)

Decided On August 23, 2019
Pritika Appellant
V/S
Delhi Subordinate Services Selection Board (Dsssb) Respondents

JUDGEMENT

(1.) C.M.37642/2019 (exemption)

(2.) Application stands disposed of.

(3.) Counsels for the respondents enter appearance on advance copy.