RAKSHIT YADAV Vs. UNIVERSITY COLLEGE OF MEDICAL SCIENCES

JUDGEMENT

(1.) The petitioner, who belongs to the Other Backward Classes (OBC), seeks admission in the MBBS course in University College of Medical Sciences (UCMS), under the Government of National Capital Territory of Delhi (GNCTD), in the "Persons with Disability (PWD)" quota.

(2.) In 2016, the petitioner passed his Class XII examination.

(3.) The petitioner is in possession of a "'Certificate for the person with Disabilities", dated 24th April, 2016, issued by the Medical Board, Janakpuri Super Speciality Hospital (Government Hospital under the Govt. of NCT of Delhi), which certifies that the petitioner is a case of "Encephalomyelities with Quadriparesis" and was physically disabled with 75% permanent disability. The certificate further states that the condition is non-progressive.