(1.) Ia No.16477/2019 (for exemption).
(2.) The application is disposed of.
(3.) The petitioner, being the wife of the deceased, seeks probate of a document pleaded to be the validly executed last Will of the deceased.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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