(1.) Allowed, subject to all just exceptions.
(2.) Application is disposed of.
(3.) Vide the present petition, the petitioner seeks direction thereby quashing FIR No. 0353/2016 dated 06.06.2016, registered at PS Dwarka South (South West) and all other proceedings emanating therefrom.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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