(1.) Exemptions allowed, subject to all just exceptions.
(2.) The applications stand disposed of. C.M. Nos.27271/2019 & 30169/2019
(3.) By these applications, the applicants seek to place on record additional documents. Learned counsel for the respondents does not oppose these applications.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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