NITISH KUMAR Vs. ATUL KUMAR SINGH & ORS

JUDGEMENT

(1.) The present application has been filed by the applicant/appellant seeking condonation of delay of 10 days in filing the present appeal.

(2.) There is no opposition to the prayer made in the application. Accordingly, the delay of 10 days in filing the present appeal is condoned.

(3.) The application stands disposed of.