(1.) Cs(Os) 687/2017
(2.) I may only note that the matter is only at the stage of issuing summons to the defendants.
(3.) When this matter came up for hearing on 09.01.2018, this court had not issued summons and noted as follows:-
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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