FARHAN SHAIKH Vs. STATE

Referred Judgements :-

UNITED SOCIETY VS. EAGLE BANK [REFERRED TO]
COLONIAL SUGAR REFINING CO. VS. IRVING [REFERRED TO]
PEARL BERG VS. VARTY [REFERRED TO]
PER LORD DAVEY,PONNAMMA VS. ARUMOGAM [REFERRED TO]
NEWMAN VS. KLAUSNER [REFERRED TO]
STATE OF UTTAR PRADESH VS. BABU RAM UPADHYA [REFERRED TO]
VIDYACHARAN SHUKLA VS. KHUBCHAND BAGHEL [REFERRED TO]
SHAH AND CO BOMBAY VS. STATE OF MAHARASHTRA [REFERRED TO]
HUKUMDEV NARAIN YADAV VS. LALIT NARAIN MISHRA [REFERRED TO]
COMMISSIONER OF SALES TAX U P LUCKNOW VS. PARSON TOOLS AND PLANTS KANPUR [REFERRED TO]
MANGU RAM RAM PERSHAD GONDAMAL VS. MUNICIPAL CORPORATION OF DELHI:MUNICIPAL CORPORATION OF DELHI [REFERRED TO]
MADHAV HAYAWADANRAO HOSKOT VS. STATE OF MAHARASHTRA [REFERRED TO]
SITA RAM VS. STATE OF UTTAR PRADESH [REFERRED TO]
MUKRI GOPALAN VS. CHEPPILAT PUTHANPURAYIL ABOOBACKER [REFERRED TO]
KRISHNAN VS. KRISHNAVENI [REFERRED TO]
N BALAKRISHNAN VS. M KRISHNAMURTHY [REFERRED TO]
UNION OF INDIA VS. POPULAR CONTRUCTION CO [REFERRED TO]
GOPAL SARDAR VS. KARUNA SARDAR [REFERRED TO]
FAIRGROWTH INVESTMENTS LTD VS. CUSTODIAN [REFERRED TO]
DILIP S DAHANUKAR VS. KOTAK MAHINDRA CO LTD [REFERRED TO]
CONSOLIDATED ENGINEERING ENTERPRISES VS. PRINCIPAL SECRETARY [REFERRED TO]
NOOR AGA VS. STATE OF PUNJAB [REFERRED TO]
COMMISSIONER OF CUSTOMS AND CENTRAL EXCIES VS. HONGO INDIA P LTD [REFERRED TO]
CHHATTISGARH STATE ELECTRICITY BOARD VS. CENTRAL ELECTRICITY REGULATORY COMMISSION [REFERRED TO]
SELVI VS. STATE OF KARNATAKA [REFERRED TO]
GIRNAR TRADERS VS. STATE OF MAHARASHTRA [REFERRED TO]
ABDUL GHAFOOR VS. STATE OF BIHAR [REFERRED TO]
KETAN V PAREKH VS. SPECIAL DIRECTOR DIRECTORATE OF ENFORCEMENT [REFERRED TO]
JAYANTA KUMAR GHOSH VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
SAJ PROPERTIES PVT. LTD. VS. VIRENDER DAGAR [REFERRED TO]
NASIR AHAMMED VS. NATIONAL INVESTIGATION AGENCY [REFERRED TO]
M/S PATEL BROTHERS VS. STATE OF ASSAM AND ORS. [REFERRED TO]
BENGAL CHEMISTS VS. KALYAN CHOWDHURY [REFERRED TO]