(1.) I.A. 749/2019
(2.) This is a petition in which termination of the mandate of the Arbitrator is sought.
(3.) In terms of the arbitration agreement obtaining between the parties, the respondent has been given the mandate to appoint an Arbitrator.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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