(1.) Probate is sought by the named executor of the document dated 24th April, 2000 claimed to be the validly executed last Will of the Shakuntala Devi, wife of Ratan Lal, resident of C-9, Inder Puri, New Delhi, who died in Mumbai on 23rd Oct., 2004.
(2.) The petition was entertained and notice and citation thereof ordered to be issued including by publication in the newspaper.
(3.) The order dated 24th March, 2014 records that all the near relatives of the deceased had been served and had filed their no objection.